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finance act
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Section 2(b)(i)
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Section 2(b)
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Section 2
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Complete Act
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Central Government Act
Section 2(b)(i)(2) in The Finance Act, 1996
(2) where the total income exceeds 20 per cent of the amount by Rs. 40, 000 but does not exceed which the total income ex- Rs. 60, 000 ceeds Rs. 40, 000;