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Citedby 451 docs - [View All]
Amratlal Gurdial Jain And Anr. vs The State Of Gujarat And Anr. on 8 August, 1972
K.M. Nanavati vs The State Of Bombay on 5 September, 1960
Ramesh Kumar vs State Of Raj. & Ors on 16 April, 2013
Veeramchaneni Raghavendra Rao vs Govt. Of A.P. And Ors. on 11 December, 1984
Onkar And Anr. vs Kapoorchand And Anr. on 4 August, 1965

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[I.P.C.]
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Section 426 in The Indian Penal Code, 1860
426. Punishment for mischief.-- Whoever commits mischief shall be punished with imprisonment of either description for a term which may extend to three months, or with fine, or with both.