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[Section 378] [I.P.C.]
Central Government Act
Section 378(b) in The Indian Penal Code, 1860
(b) A puts a bait for dogs in his pocket, and thus induces Z' s dog to follow it. Here, if A' s intention be dishonestly to take the dog out of Z' s possession without Z' s consent, A has committed theft as soon as Z' s dog has begun to follow A.