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Article 5 in The Constitution Of India 1949 [Constitution]

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Constituent Assembly Debate On 11 August, 1949

Constituent Assembly Debate On 11 August, 1949

Constituent Assembly Debate On 12 August, 1949

Constituent Assembly Debate On 12 August, 1949

Constituent Assembly Debate On 10 August, 1949

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Central Government Act
5. Citizenship at the commencement of the Constitution At the commencement of this Constitution every person who has his domicile in the territory of India and
(a) who was born in the territory of India; or
(b) either of whose parents was born in the territory of India; or
(c) who has been ordinarily resident in the territory of India for not less than five years preceding such commencement, shall be a citizen of India