CP No.130 of 2012

IN THE HIGH COURT AT CALCUTTA ORIGINAL JURISDICTION

IN THE MATTER OF:

FUTURE NETWINGS SOLUTIONS PVT. LTD. -AND-

PARVEEN SETHIA

BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE Date : 17th May, 2012.

Appearance:

Mr. Rashid Alam, Adv.

The Court : The company is not represented despite service. The petitioner will inform the company that its affidavit-in-opposition be filed within a fortnight after the summer vacation; reply thereto, if any, may be filed within a week thereafter. The matter will appear as an 'Adjourned Company Matter' in the monthly list of July, 2012. (SANJIB BANERJEE, J.)

bp.

A.R(C.R)