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Karumuthu Thiagarajan ... vs E. M. Muthappa Chettiar on 27 February, 1961
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partnership act
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[
Section 13
] [
Complete Act
]
Central Government Act
Section 13(f) in The Indian Partnership Act, 1932
(f) a partner shall indemnify the firm for any loss caused to it by his wilful neglect in the conduct of the business of the firm.
The property of the firm.