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Sita Ram & Ors vs State Of U.P on 24 January, 1979
Queen-Empress vs Wazir Jan on 15 September, 1887
Mr vs Ms on 7 December, 2011
K.P. Sinha vs Aftabuddin on 12 November, 1954
Nibaran Chandra Bhattacharyya ... vs Emperor on 29 January, 1929

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indian penal code 1860
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[I.P.C.]
Central Government Act
Section 384 in The Indian Penal Code, 1860
384. Punishment for extortion.-- Whoever commits extortion shall be punished with imprisonment of either description for a term which may extend to three years, or with fine, or with both.