Section 2(c) in The Transfer Of Property Act, 1882

Mobile View

Main Search Forums Advanced Search Disclaimer

Citedby 20 docs - [View All]

Dr. Rajendra Prakash Sharma vs Gyan Chandra & Ors on 27 March, 1980

Undavilli Nagarathnam & Anr vs Reddi Satyanarayana Murthi & Ors on 1 April, 1976

Industrial Investment Bank Of ... vs M/S. Jain Cables Pvt. Ltd. & Ors. on 5 January, 2011

Arshad Waliullah vs Controller Of Estate Duty on 20 August, 1971

Sajjan Singh vs Smt. Jamuna Bala Devi And Anr. on 26 October, 1959

User Queries

transfer of property act

transfer of property

transfers of property act,1882

"transfer of property act"

transfer of property act doctypes:laws

property act

[Section 2] [Complete Act]

Central Government Act

Section 2(c) in The Transfer Of Property Act, 1882

(c) any right or liability arising out of a legal relation constituted before this Act comes into force, or any relief in respect of any such right or liability: or