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trade marks act
trade mark
trade and merchandise act 1958
marks
the trade and merchandise marks act
[
Section 136
] [
Complete Act
]
Central Government Act
Section 136(1) in The Trade And Merchandise Marks Act, 1958
(1) The Indian Merchandise Marks Act, 1889 , (4 of 1889 .) and the Trade Marks Act, 1940 , (5 of 1940 .) are hereby repealed.