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Citedby 2 docs
Bsa-Regal Group Ltd vs Unknown on 14 July, 2009
Ashok Leyland Limited vs Blue Hill Logistics Pvt. Ltd on 21 December, 2010
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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
sec. 4
sec 29(4) of the trade mark act
marks
[
Section 29(4)
] [
Section 29
] [
Complete Act
]
Central Government Act
Section 29(4)(a) in The Trade Marks Act, 1999
(a) is identical with or similar to the registered trade mark; and