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Citedby 5 docs
C vs Kurla Complex, Bandra (E on 8 March, 2013
Mukesh Kumar Agrawal vs Raj Kumar Agarwal And Ors. on 7 April, 1999
Thermax Limited vs Arasmeta Captive Power Co. Pvt. ... on 23 October, 2007
Engineering Development ... vs Mcd And Anr. on 9 September, 2005
Kanagarani Durairaj vs A.S. Dwaragan And Anr. on 15 June, 1998
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arbitration
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[
Section 11
] [
Complete Act
]
Central Government Act
Section 11(1) in The Arbitration And Conciliation Act, 1996
(1) A person of any nationality may be an arbitrator, unless otherwise agreed by the parties.