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hindu succession act 1956
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section 17
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hindu succession act 1956 doctypes: laws
succession act 1956
succession doctypes: laws
"hindu succession act" doctypes: laws
[
Section 17(ii)
] [
Section 17
] [
Complete Act
]
Central Government Act
Section 17(ii)(c) in The Hindu Succession Act, 1956
(c) thirdly, upon the heirs of the mother;