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special economic zones
special economic zones act 2005
section 9
"special economic zone"
[
Section 3(9)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(9)(a) in The Special Economic Zones Act, 2005
(a) approves without any modification the proposal received under sub- sections (2) to (4), it shall communicate the same to the Central Government;