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Citedby 15 docs - [View All]
R.Thirumavalavan vs Sumathi Udayakumar on 11 April, 2003
R.Rajendran vs Velmurugan,T on 6 October, 2010
P.Madhukar. vs D.Sridhar @ Sridhar Babu. on 24 December, 2010
P.Madhukar. vs D.Sridhar @ Sridhar Babu. on 24 December, 2010
Bhartendra Singh vs Ramsahai Pandey And Ors. on 9 July, 1971

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Central Government Act
Section 171 in The Representation Of The People Act, 1951.
171. [ Repeal of Act 39 of 1920 .] Rep. by the Repealing and Amending Act. 1957 (36 of 1957 ), s. 2 and Sch. I.