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Citedby 1 docs
Delhi Metro Rail Corporation ... vs Municipal Corporation Of Delhi ... on 7 May, 2008
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railway act
the railway act 1989
"railways act, 1989"
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(2) in The Railways Act, 1989
(2) " carriage" means the carriage of passengers or goods by a railway administration;