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Citedby 26 docs - [
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Sehajdhari Sikh Federation vs Union Of India & Ors. on 20 December, 2011
Aggarwal And Modi Enterprises ... vs New Delhi Municipal Committee on 2 July, 1996
State Of Punjab And Anr vs Devans Modern Brewaries Ltd. And ... on 20 November, 2003
Kishan Lal vs New Delhi Municipal Committee on 1 December, 1996
Shailender Kaur vs Lt. Governor And Ors. on 27 April, 2001
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Central Government Act
Section 49 in The Punjab Laws Act, 1872
49. [ Growing, selling or keeping opium.] Rep. by the Opium Act, 1878 (1 of 1878 ), s. 2 and Sch.