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Citedby 7 docs - [View All]
Dhani Devi vs Sant Bihari & Ors on 18 October, 1968
Shakti Auto Garage And Ors. vs The Assistant Regional Transport ... on 9 March, 1995
Kalusingh And Ors. vs Transport Appellate Tribunal And ... on 9 October, 1968
Limai Charan Panigrahi And Anr. vs M. Ram Chandra Rao And Ors. on 17 January, 1967
Narayan Chandra Jena vs State Transport Authority And ... on 1 October, 1986

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[Section 57] [Complete Act]
Central Government Act
Section 57(1) in The Motor Vehicles Act, 1939
(1) An application for a contract carriage permit or a private carrier' s permit may be made at any time.