Section 10 in The Indian Penal Code, 1860

10. " Man"." Woman".-- The word" man" denotes a male human being of any age; the word" woman" denotes a female human being of any age.

1. Subs. by Act 3 of 1951, s. 3 and Sch., for" the States".

2. Subs. by Act 36 of 1957, s. 3 and Sch. II, for" Illustrations".

3. The brackets and letter 6 (a)' omitted by s. 3 and Sch. II, ibid.

4. Subs. by the A. O. 1948, for" a coolie, who is a Native Indian subject".

5. Subs. by the A. O. 1950, for" a British subject of Indian domicile".

6. Illustrations (b), (c) and (d) were rep. by the A. O. 1950.

7. Subs., ibid., for the former s. 5.

Section 10 in The Indian Penal Code, 1860 [I.P.C.]