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[Article 115(1)] [Article 115] [Constitution]
Central Government Act
Article 115(1)(b) in The Constitution Of India 1949
(b) if any money has been spent on any service during a financial year in excess of the amount granted for that service and for that year, cause to be laid before both the Houses of Parliament another statement showing the estimated amount of that expenditure or cause to be presented to the House of the People a demand for such excess, as the case may be