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[Section 6(ii)] [Section 6] [Complete Act]
Central Government Act
Section 6(ii)(b) in The Wealth- Tax Act, 1957
(b) during that year the control and management of its affairs is situated wholly in India.
1. Added by Act 13 of 1963, s. 21 (w. e. f. 1- 4- 1963 ). 2 Subs. by Act 46 of 1964, s. 5, for" financial year" (w. e. f. 1- 4- 1965 ). 3 Subs. by Act 11 of 1958, s. 14, for certain words (with retrospective effect). 4 Subs. by Act 46 of 1964, s. 6, for" sub- section (3) of section 4" (w. e. f. 1- 4- 1965 ). 5 Ins. by Act 16 of 1972, s. 45 (w. e. f. 1- 4- 1973 ). 6 Subs. by Act 25 of 1975, s. 27 (w. e. f. 1- 4- 1975 ).