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[Section 15(5)] [Section 15] [Complete Act]
Central Government Act
Section 15(5)(b) in The Rajiv Gandhi University Act, 2006
(b) Each Department shall consist of the following members, namely:-
(i) Teachers of the Department;
(ii) Persons conducting research in the Department;
(iii) Dean of the Faculty;
(iv) Honorary Professors, if any, attached to the Department; and
(v) Such other persons as may be members of the Department in accordance with the provisions of the Ordinances.