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Citedby 2 docs
Uttaranchal Education Trade And ... vs State Of M.P. And Ors. on 6 August, 2007
Canam Technologies Ltd. vs Union Of India (Uoi) And Ors. on 6 August, 2007
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rajiv gandhi
gandhi
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(k) in The Rajiv Gandhi University Act, 2006
(k) " Department" means a Department of Studies and includes a Centre of Studies;