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Section 3(d)(iii) in The Protection Of Women From Domestic Violence Act, 2005 ["Section 3(d)"] ["Section 3"] ["Complete Act"]

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Central Government Act
(iii) " verbal and emotional abuse" includes-
(a) insults, ridicule, humiliation, name calling and insults or ridicule specially with regard to not having a child or a male child; and
(b) repeated threats to cause physical pain to any person in whom the aggrieved person is interested.