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Citedby 1 docs
Jabar Maideen vs Vallam Jumma Pallivasal on 19 October, 2006
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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
section 61
[
Section 61
] [
Complete Act
]
Central Government Act
Section 61(3) in The Wakf Act, 1995
(3) No court. shall take cognizance of an offence punishable under this Act save upon complaint made by the Board or an officer duly authorised by the Board in this behalf.