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Salimbhai Abdulgaffar Shaikh vs State Of Gujarat on 4 July, 2003
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[I.P.C.]
Central Government Act
Section 49 in The Indian Penal Code, 1860
49. " Year"." Month".-- Wherever the word" year" or the word" month" is used, it is to be understood that the year or the month is to be reckoned according to the British calendar.