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[Section 91(2)] [Section 91] [Complete Act]
Central Government Act
Section 91(2)(j) in The Motor Vehicles Act, 1939
(j) any other matter which is to be or may be prescribed.
1. Ins. by Act 100 of 1956, s. 70 (w. e. f. 16- 2- 1957 ).
CHAP MOTOR VEHICLES TEMPORARILY LEAVING OR VISITING 1[ INDIA] CHAPTER VII MOTOR VEHICLES TEMPORARILY LEAVING OR VISITING 1[ INDIA]