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Citedby 3 docs
Moh vs State on 22 March, 2012
Mahamad vs State on 22 May, 2012
Dobi Kumar @ K T Shashi Kumar vs State Of Karnataka on 27 September, 2010

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[Section 364] [I.P.C.]
Central Government Act
Section 364(a) in The Indian Penal Code, 1860
(a) A kidnaps Z from 2[ India], intending or knowing it to be likely that Z may be sacrificed to an idol. A has committed the offence defined in this section.