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copyright
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the copyright act 1957
section 14(1)d
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section 14
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Section 14(1)(d)
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Section 14(1)
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Section 14
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Complete Act
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Central Government Act
Section 14(1)(d)(ii) in The Copyright Act, 1957
(ii) to cause the recording embodied in the record to be heard in public;
1. Subs. by Act 23 of 1983, s. 2 (w. e. f. 9. 8. 1984 )