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Patna High Court - Orders
Amit Kumar vs Bettiah Estate & Ors on 17 May, 2012

IN THE HIGH COURT OF JUDICATURE AT PATNA Miscellaneous Appeal No.314 of 2008 ====================================================== Amit Kumar

.... .... Appellant/s

Versus

Bettiah Estate & Ors

.... .... Respondent/s

====================================================== CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR

ORAL ORDER

(Per: HONOURABLE MR. JUSTICE RAKESH KUMAR)

10 17-01-2012 Issue notice to respondents to file show cause as to why this

appeal be not disposed of at the stage of admission itself. Notices to go

through ordinary post as well as registered cover with A/D, for which,

requisites etc. must be filed within ten days, failing which, the memo of

appeal shall stand dismissed without further reference to a bench.

(Rakesh Kumar, J.)

Praful/-