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Citedby 26 docs - [
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R.L. Arora vs State Of U.P. on 15 December, 1961
R. L. Arora vs State Of U. P on 1 December, 1961
Fomento Resorts & Hotels & Anr. vs Minguel Martins & Ors. on 20 January, 2009
Parshottam Veribhai Patel And ... vs State Of Gujarat And Anr. on 16 March, 1965
Bastyan Jao Patil vs The Special Land Acquisition ... on 26 September, 1966
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land acquisition act
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land acquisition act 1894
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[
Section 40(1)
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Section 40
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Central Government Act
Section 40(1)(b) in The Land Acquisition Act, 1894
(b) that such acquisition is needed for the construction of some work, and that such work is likely to prove useful to the public].