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Citedby 2 docs
Goswami Brijratanlalji Maharaj vs Commissioner Of Wealth-Tax, ... on 4 November, 1970
Commissioner Of Wealth-Tax vs B.M. Bhandari (Executor Of The ... on 22 March, 1979

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[Section 2(c)] [Section 2] [Complete Act]
Central Government Act
Section 2(c)(i) in The Wealth- Tax Act, 1957
(i) every person in respect of whom any proceeding under this Act has been taken for the determination of wealth- tax payable by him or by any other person or the amount of refund due to him or such other person;