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Citedby 36 docs - [
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Smt. Dhana Bai vs Smt. Kewara Bai And Ors. on 22 December, 1971
Muruga Mudaliar (Deceased) And ... vs Subba Reddiar on 3 April, 1950
Vora Sirajudin Kalimuddin And ... vs Safkathassein Badruddin And Ors. on 22 January, 1965
Gnanasoundarapandian vs Thomas Nadar And Ors. on 23 December, 1981
G. Jaisurya, S/O. Late G. Eshwar ... vs Hari Shanker Sanghi, S/O. Babulal ... on 14 September, 2006
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registration act
registration act 1908
section 17
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Central Government Act
Section 17(1)(d) in The Registration Act, 1908
(d) leases of immovable property from year to year, or for any term exceeding one year, or reserving a yearly rent;