Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 7 docs - [
View All
]
Swedish East Asia Co. Ltd. vs Commissioner Of Income-Tax on 28 April, 1981
Commissioner Of Income-Tax vs Patiala Flour Mills Co. P. Ltd. on 7 November, 1979
Commissioner Of Income-Tax vs Warner Hindustan Ltd. on 6 November, 1984
Commissioner Of Income-Tax vs K.C.P. Limited on 29 August, 1996
Kannapiran Mills Ltd. vs Commissioner Of Income-Tax on 31 August, 1976
User Queries
section 9
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(9) in The Companies (Profits) Surtax Act, 1964
(9) all other words and expressions used herein but not defined and defined in the Income- tax Act shall have the meanings respectively assigned to them in that Act.