Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
B. Raghurama Prabhu Estate, ... vs Joint Commissioner Of Income Tax on 19 December, 2002

Loading...
User Queries
[Section 55(2)] [Section 55] [Complete Act]
Central Government Act
Section 55(2)(a) in The Indian Partnership Act, 1932
(a) use the firm name,