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Citedby 16 docs - [View All]
Prakash Chaturvedi And Anr. vs State Of Rajasthan And Anr. on 3 July, 2006
Maharishi Mahesh Yogi Vedic ... vs State Of M.P. And Ors. on 20 March, 2002
Kwane Onyango Nkrumah vs The Union Of India & Others on 19 August, 1998
Prof. V.S.S.Sastry vs The Ministry Of Human Resource ... on 12 March, 2008
Islamic Academy Of Edn. & Anr vs Vs on 14 August, 2003

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[Complete Act]
Central Government Act
Section 4 in The University Grants Commission Act, 1956
4. Establishment of the Commission.
(1) With effect from such date as the Central Government may, by notification in the Official Gazette, appoint, there shall be established a Commission by the name of the University Grants Commission.
(2) The said Commission shall be a body corporate having perpetual succession and a common seal, and shall by the said name sue and be sued.