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Rusumu Seshaiah vs State Election Commission Of ... on 3 February, 2006

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[Section 14] [Complete Act]
Central Government Act
Section 14(3) in The River Boards Act, 1956
(3) In performing its functions under this Act, the Board shall consult the Governments interested at all stages and endeavour to secure, as far as may be practicable, agreement among such Governments.