Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 32(2)] [Section 32] [Complete Act]
Central Government Act
Section 32(2)(e) in The Workmen' S Compensation Act, 1923
(e) for prescribing the manner in which money in the hands of a Commissioner may be invested for the benefit of dependants of a deceased workman and for the transfer of money so invested from one Commissioner to another;