Section 490 in The Indian Penal Code, 1860

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[I.P.C.]

Central Government Act

Section 490 in The Indian Penal Code, 1860

490. [ Preach of contract of service during voyage or journey.] Rep. by the Workmen' s Breach of Contract (Repealing) Act, 1925 (3 of 1925 ), s. 2 and Sch.