Section 3(d)(iii)(b) in The Protection Of Women From Domestic Violence Act, 2005

Section 3(d)(iii)(b) in The Protection Of Women From Domestic Violence Act, 2005 ["Section 3(d)(iii)"] ["Section 3(d)"] ["Section 3"] ["Complete Act"]

Central Government Act

(b) repeated threats to cause physical pain to any person in whom the aggrieved person is interested.