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Citedby 1 docs
Mahaveer Kumar Jain vs Commissioner Of Income Tax on 10 September, 2004
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section 30
municipality act
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(30) in The Manipur Municipalities Act, 1994.
(30) " Local Authority" includes District Council, Municipal Council, Nagar Panchayat, Municipal Corporation and Panchayat;