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State Of Kerala & Anr vs N. M. Thomas & Ors on 19 September, 1975
Indra Sawhney And Ors. vs Union Of India (Uoi) And Ors. on 8 August, 1991
Indra Sawhney Etc. Etc vs Union Of India And Others, Etc. ... on 16 November, 1992
K.C. Vasanth Kumar & Another vs State Of Karnataka on 8 May, 1985
The General Manager, Southern ... vs Rangachari on 28 April, 1961
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Article 16(1) in The Constitution Of India 1949
(1) There shall be equality of opportunity for all citizens in matters relating to employment or appointment to any office under the State