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Citedby 702 docs - [View All]
Indra Sawhney And Ors. vs Union Of India (Uoi) And Ors. on 8 August, 1991
Ashoka Kumar Thakur vs Union Of India & Ors on 10 April, 2008
Indra Sawhney Etc. Etc vs Union Of India And Others, Etc. ... on 16 November, 1992
K.C. Vasanth Kumar & Another vs State Of Karnataka on 8 May, 1985
Ashoka Kumar Thakur vs Union Of India And Ors on 10 April, 2008

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[Article 15] [Constitution]
Central Government Act
Article 15(4) in The Constitution Of India 1949
(4) Nothing in this article or in clause ( 2 ) of Article 29 shall prevent the State from making any special provision for the advancement of any socially and educationally backward classes of citizens or for the Scheduled Castes and the Scheduled Tribes