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motor vehicle act
motor vehicle
motor vehicle act 1939
section 7(a)
[
Section 7(7A)
] [
Section 7
] [
Complete Act
]
Central Government Act
Section 7(7A)(b) in The Motor Vehicles Act, 1939
(b) any medium goods vehicle, medium passenger motor vehicle, or light motor vehicle, where the licence is for driving any medium motor vehicle.]