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The State Of Orissa vs Iswar Das And Anr. on 11 March, 1960

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[Section 58] [Complete Act]
Central Government Act
Section 58(n) in The Mines Act, 1952
(n) for requiring notices, returns and reports in connection with- any matters dealt with by rules to be furnished by owners, agents and managers of mines, and for prescribing the forms of such notices, returns and reports, the persons and authorities to whom they are to be furnished, the particulars to be contained in them, and the times, within which they are to be submitted;