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Citedby 1302 docs - [
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Kesavananda Bharati ... vs State Of Kerala And Anr on 24 April, 1973
Jagdish Narain Babulal Jaiswal vs Collector And Ors. on 25 April, 1961
Rajiv Ramanlal And Anr. vs Ashok Mills Ltd. And Anr. on 1 October, 1979
Rustom Cavasjee Cooper vs Union Of India on 10 February, 1970
Patel Mangalbhai Nathabhai And ... vs State Of Gujarat, Revenue And ... on 12 December, 1963
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