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Citedby 1 docs
Muruga Chetty And Ors. vs Rajasami And Ors. on 3 January, 1912
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indian penal code 1860
340
indian penal code doctypes: laws
section 340
indian penal code, 1860 doctypes:laws
sec 340
[
Section 340
] [
I.P.C.
]
Central Government Act
Section 340(a) in The Indian Penal Code, 1860
(a) A causes Z to go within a walled space, and locks Z. Z is thus prevented from proceeding in any direction beyond the circumscribing line of wall. A wrongfully confines z.