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the constitution of india
constitution
article 1
article 72
the constitution of india 1949
constitution of india doctypes: laws
"constitution of india"
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[
Article 72(1)
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Article 72
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Constitution
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Central Government Act
Article 72(1)(b) in The Constitution Of India 1949
(b) in all cases where the punishment or sentence is for an offence against any law relating to a matter to which the executive power of the Union extends;