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Citedby 3 docs
Asst. Controller Of Estate Duty, ... vs Ashok Singh. on 16 March, 1979
K.G. Tulasiram By Lrs vs K.G. Venkatesh And Ors. on 26 November, 1984
In The Matter Of The Estate Of ... vs Unknown on 1 November, 1954
User Queries
section 18
estate duty
sec 18
estate duty act 1953
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(18) in The Estate Duty Act, 1953
(18) " representation" means probate of a will or letters of administration;