Central Government Act
Section 3A(2) in The Unit Trust Of India Act, 1963
(2) If any provision of sub- section (1) is contravened, any person guilty of such contravention shall be punished with fine which may extend to two thousand rupees, and where the contravention is a continuing one, with a further fine which may extend to one hundred rupees for every day after the first during which the contravention continues.