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Citedby 2 docs
Kuldip Nayar vs Union Of India & Ors on 22 August, 2006
Kuldip Nayar vs Union Of India & Ors on 22 August, 2006
Ram Gopal Singh Sisodia vs Union Of India Through: Its ... on 19 December, 2012

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[Article 80] [Constitution]
Central Government Act
Article 80(3) in The Constitution Of India 1949
(3) The members to be nominated by the President under sub clause (a) of clause ( 1 ) shall consist of persons having special knowledge or practical experience in respect of such matters as the following, namely: Literature, science, art and social service